Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(viii) in The Orissa Kendu Leaves Manual, 1973 (viii)He shall be responsible for such other duties as may be assigned to him from time to time by the Head Checker, Forester and the Range Officer.
