Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Goa - Subsection Section 27(2) in Goa Tax on Entry of Goods Rules, 2000 (2)The return shall be made within seven days from the date of causing entry of the motor vehicle into a local area.
