Supreme Court - Daily Orders
M/S Lloyds Metals And Engineering Ltd. vs Union Of India And Anr. on 19 February, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.53 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6142/2010
M/S LLOYDS METALS & ENGINEERING LTD. Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 19/02/2016 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Appellant(s) Mr. A.N. Haksar, Sr. Adv.
Mr. U.A. Rana, Adv.
Ms. Mrinal Ilkar Mazumdar, Adv.
M/s Gagrat & Co.,Adv.
For Respondent(s) Mr. Yashank Adhyaru, Sr. Adv.
Ms. Binu Tamta, Adv.
Mr. Rajiv Singh, Adv.
Mr. Pankaj Pandey, Adv.
Mr. B. Krishna Prasad,Adv.
UPON hearing the counsel the Court made the following
O R D E R
We are informed that various other appeals raising identical question of law are pending in other Court presided over by the Bench of Hon'ble Mr. Justice Ranjan Gogoi.
Let this appeal be also listed along with Civil Appeal No. 3976 of 2007.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2016.02.20 (Ashwani Thakur) (Tapan Kr. Chakraborty) 12:53:11 IST Reason: COURT MASTER COURT MASTER