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[Cites 0, Cited by 0] [Section 18DC(4)] [Section 18DC] [Entire Act]

Union of India - Subsection

Section 18DC(4)(ii) in Income Tax Rules, 1962

(ii)completion certificate or occupation certificate, as the case may be, from the town planning authority or municipal corporation, certifying the completion of the convention centre, during the period commencing on the 1st day of April, 2002 and ending on the 31st day of March, 2005.