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State of Madhya Pradesh - Section

Section 45 in The M.P. Vishesh Sashastra Bal Niyam, 1973

45. Training for a minimum period of two hours.

- Training for a minimum period of two hours will be done daily at the headquarters of the Battalion and its sub-units even though it may have the strength of a section or even less, except on Thursdays and Sundays when cleaning of Arms, accountrement, kit, barracks, lines and other fatigue will be done.