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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2)(xi) in Punjab Women and Children Development and Welfare Corporation Act, 1979

(xi)to set up and carry on the business of refining, preparing, buying, importing, exporting, distributing and dealing in all items in which the Corporation deals;