Supreme Court - Daily Orders
Lg Polymers India Private Limited vs Andhra Pradesh Pollution Control Board on 16 December, 2020
Bench: Uday Umesh Lalit, Vineet Saran, S. Ravindra Bhat
1
ITEM NO.8 COURT NO.4 SECTION XVII
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.2816/2020
LG POLYMERS INDIA PRIVATE LIMITED Appellant(s)
VERSUS
ANDHRA PRADESH POLLUTION CONTROL BOARD & ORS. Respondent(s)
(IA No.69139/2020 – FOR EX-PARTE STAY; IA No.69140/2020 – FOR
EXEMPTION FROM FILING AFFIDAVIT; IA No.52395/2020 – FOR EXEMPTION
FROM FILING AFFIDAVIT; IA No.69138/2020 – FOR EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT; IA No.50073/2020 – FOR
INTERVENTION/IMPLEADMENT; IA No.69141/2020 – FOR PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES; IA No.52391/2020 – FOR
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES; and, IA
No.69142/2020 – FOR PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS)
WITH
SLP(C) Nos. 10117-10119/2020 (XII-A)
(FOR ADMISSION and I.R.)
C.A. No. 2665/2020 (XVII)
(IA No.57476/2020 – FOR EX-PARTE STAY)
Date : 16-12-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Counsel for the Parties:
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Shyam Divan, Sr. Adv.
Mr. Anuj Berry, Adv.
Mr. Aashish Gupta, Adv.
Mr. Chaitanya Safaya, Adv.
Mr. PSS Bhargava, Adv.
Mr. Shardul S. Shroff, AOR
Signature Not Verified
Digitally signed by Dr.
Mukesh Nasa
Date: 2020.12.18
Ms. Aishwarya Bhati, QASG
11:50:48 IST
Reason: Mr. Gurmeet Singh Makker, AOR
Mr. Ashish Rana, Adv.
Mr. Shovan Mishra, Adv.
2
Mr. Nikhil Nayyar, Sr. Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
Ms. Sugandha Batra, Adv.
Mr. Siddharth Vasudev, Adv.
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Polanki Gowtham, Adv.
Mr. Shaik Mohamad Haneef, Adv.
Mr. T. Vijaya Bhaskar Reddy, Adv.
Mr. Amitabh Sinha, Adv.
Mr. Shrey Sharma, Adv.
Mr. Saurabh Mishra, AOR
Mr. Onkar Singh, Adv.
Ms. Neha Tripathi, Adv.
Mr. Rakesh Chander, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 22.01.2021, at the end of the Board.
(MUKESH NASA) (POONAM VAID) COURT MASTER BRANCH OFFICER