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Supreme Court - Daily Orders

Lg Polymers India Private Limited vs Andhra Pradesh Pollution Control Board on 16 December, 2020

Bench: Uday Umesh Lalit, Vineet Saran, S. Ravindra Bhat

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      ITEM NO.8                               COURT NO.4           SECTION XVII
                                (HEARING THROUGH VIDEO CONFERENCING)

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

      Civil Appeal No.2816/2020

      LG POLYMERS INDIA PRIVATE LIMITED                               Appellant(s)

                                                  VERSUS

      ANDHRA PRADESH POLLUTION CONTROL BOARD & ORS.                   Respondent(s)

      (IA No.69139/2020 – FOR EX-PARTE STAY; IA No.69140/2020 – FOR
      EXEMPTION FROM FILING AFFIDAVIT; IA No.52395/2020 – FOR EXEMPTION
      FROM FILING AFFIDAVIT; IA No.69138/2020 – FOR EXEMPTION FROM FILING
      C/C   OF   THE   IMPUGNED   JUDGMENT;   IA   No.50073/2020   –  FOR
      INTERVENTION/IMPLEADMENT; IA No.69141/2020 – FOR PERMISSION TO FILE
      ADDITIONAL DOCUMENTS/FACTS/ANNEXURES; IA No.52391/2020 – FOR
      PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES; and, IA
      No.69142/2020 – FOR PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS)

      WITH
      SLP(C) Nos. 10117-10119/2020 (XII-A)
      (FOR ADMISSION and I.R.)

      C.A. No. 2665/2020 (XVII)
      (IA No.57476/2020 – FOR EX-PARTE STAY)

      Date : 16-12-2020 These matters were called on for hearing today.

      CORAM :
                          HON'BLE MR. JUSTICE UDAY UMESH LALIT
                          HON'BLE MR. JUSTICE VINEET SARAN
                          HON'BLE MR. JUSTICE S. RAVINDRA BHAT

      Counsel for the Parties:

                                    Mr.   Mukul Rohatgi, Sr. Adv.
                                    Mr.   Shyam Divan, Sr. Adv.
                                    Mr.   Anuj Berry, Adv.
                                    Mr.   Aashish Gupta, Adv.
                                    Mr.   Chaitanya Safaya, Adv.
                                    Mr.   PSS Bhargava, Adv.
                                    Mr.   Shardul S. Shroff, AOR
Signature Not Verified

Digitally signed by Dr.
Mukesh Nasa
Date: 2020.12.18
                                    Ms.   Aishwarya Bhati, QASG
11:50:48 IST
Reason:                             Mr.   Gurmeet Singh Makker, AOR
                                    Mr.   Ashish Rana, Adv.
                                    Mr.   Shovan Mishra, Adv.
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                 Mr.   Nikhil Nayyar, Sr. Adv.
                 Mr.   T. V. S. Raghavendra Sreyas, AOR
                 Ms.   Sugandha Batra, Adv.
                 Mr.   Siddharth Vasudev, Adv.

                 Mr.   Mahfooz Ahsan Nazki, AOR
                 Mr.   Polanki Gowtham, Adv.
                 Mr.   Shaik Mohamad Haneef, Adv.
                 Mr.   T. Vijaya Bhaskar Reddy, Adv.
                 Mr.   Amitabh Sinha, Adv.
                 Mr.   Shrey Sharma, Adv.

                 Mr.   Saurabh Mishra, AOR
                 Mr.   Onkar Singh, Adv.
                 Ms.   Neha Tripathi, Adv.
                 Mr.   Rakesh Chander, Adv.


     UPON hearing the counsel the Court made the following
                        O R D E R

List on 22.01.2021, at the end of the Board.

(MUKESH NASA) (POONAM VAID) COURT MASTER BRANCH OFFICER