Supreme Court - Daily Orders
All India Cghs Employees Association vs Union Of India on 13 December, 2022
Bench: A.S. Bopanna, S. Ravindra Bhat
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
(IA No. 177255/2022)
IN
Civil Appeal No(s). 2969/2019
ALL INDIA CGHS EMPLOYEES ASSOCIATION & ORS. Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
O R D E R
Having heard the learned counsel for the appellants, we see no reason to entertain the instant application in the appeal of the present nature.
However, if the appellants have any other remedy in accordance with law, they may avail the same and all questions are left open in that regard to be urged in such proceedings, if any.
The application is disposed of accordingly.
...................J. ( A.S. BOPANNA) Signature Not Verified Digitally signed by Nisha Khulbey Date: 2022.12.15 17:29:39 IST Reason: ...................J. (S.RAVINDRA BHAT) New Delhi 13th December, 2022 2 ITEM NO.16 COURT NO.13 SECTION XIV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 2969/2019 ALL INDIA CGHS EMPLOYEES ASSOCIATION & ORS. Appellant(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (IA No. 177255/2022 - CLARIFICATION/DIRECTION) Date : 13-12-2022 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA HON'BLE MR. JUSTICE S. RAVINDRA BHAT For Appellant(s) Ms. Priyanka Mitra Bhardwaj, Adv.
Ms. Alisha Saini, Adv.
Ms. Ridam Arora, Adv.
Mr. Sujeet Kumar, Adv.
Mr. Abhaya Nath Das, Adv. Mr. Rahul Gupta, Adv.
Mr. Deepak Kumar, Adv.
Mr. S S Bandopadhyay, Adv. Ms. Riya Soni, Adv.
Ms. Heena Naaz, Adv.
Mr. Satish Kumar, AOR For Respondent(s) Mr. Vikramjit Banerjee, ASG Ms. Kiran Suri, Sr. Adv. Ms. Uttara Babbar, Adv. Ms. Swarupama Chaturvedi, Adv. Mr. Shubhendu Anand, Adv. Mr. Sunil Kumar Srivastava, Adv. Mr. Brajesh Kumar, Adv. Mr. Saransh Kumar, Adv. Mr. Nring Chamwibo Zeliang, Adv. Mr. Gurmeet Singh Makker, AOR Mr. Rajat Joseph, AOR Mr. Rajat Aneja, Adv.
Mr. Rajula, Adv.
Mr. K. N. Rai, AOR 3 UPON hearing the counsel the Court made the following O R D E R Application (IA No. 177255/2022) seeking clarification/ direction is disposed of in terms of the signed order.
(NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR (signed order is placed on the file)