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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(7) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(7)The TVC (Town Vending Committee) shall co-opt as members two office bearers of the vendors union :Provided, however, that if there is no union of the vendors, the Commissioner may nominate two vendors from the town to represent the vendors guild.