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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(1)(f) in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979

(f)collect, on payment of the price thereof, samples of cattle feed or poultry feed intended or exposed for sale or under despatch or delivered to any dealer, agent or broker for the purpose of sale and have such samples analysed at laboratory selected for the purpose by the licensing authority;