Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Sonu Rathore vs The State Of Madhya Pradesh on 13 February, 2025

1 MCRC-6207-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 6207 of 2025 (SONU RATHORE Vs THE STATE OF MADHYA PRADESH ) Dated : 13-02-2025 Shri Sourabh Shrivastava - Advocate for the applicant. Shri Sunil Gupta - Panel Lawyer for State.

Case diary is not available. Let it be called for. List in the next week.

(PRAMOD KUMAR AGRAWAL) JUDGE Sateesh Signature Not Verified Signed by: SATEESH KUMAR SEN Signing time: 2/14/2025 2:55:18 PM