Madhya Pradesh High Court
Sonu Rathore vs The State Of Madhya Pradesh on 13 February, 2025
1 MCRC-6207-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 6207 of 2025 (SONU RATHORE Vs THE STATE OF MADHYA PRADESH ) Dated : 13-02-2025 Shri Sourabh Shrivastava - Advocate for the applicant. Shri Sunil Gupta - Panel Lawyer for State.
Case diary is not available. Let it be called for. List in the next week.
(PRAMOD KUMAR AGRAWAL) JUDGE Sateesh Signature Not Verified Signed by: SATEESH KUMAR SEN Signing time: 2/14/2025 2:55:18 PM