Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 1 in The Rajasthan State Commission of enquiry (Procedure) Rules, 1969

1. Short title and application.

(1)These rules may be called the Rajasthan State Commission of enquiry (Procedure) Rules, 1969.
(2)They shall apply to Commissions of enquiry appointed by the State Government.