Bombay High Court
M/S Securities And Timeshare Owners ... vs Securities And Exchange Board Of India ... on 11 October, 2018
Bench: R.M. Savant, Nitin W. Sambre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION NO. 12 OF 2017
M/s Securities And Timeshare Owners Welfare ....Petitioner
Association
V/S
Securities And Exchange Board Of India And ....Respondent
Another CORAM : R.M. SAVANT. & NITIN W. SAMBRE, JJ DATE : 11th October, 2018 P.C. :
Due to paucity of time the matter is adjourned as per CMIS date. Ad-interim relief, if any to continue till then.
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