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State of Bihar - Section

Section 70 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

70. Voluntary payment to the treasury or sub-treasury.

- When payment is made direct into the treasury or sub-treasury, by cash or money-order, the accountant will send a copy of the challan to the Khasmahal department, which will send the challan with an advice list to the tahsildar concerned. The tahsildar will retain the challan, and return the advice list with a note stating that all payments shown in the advice list have been entered by him in Register II and Register III-B.