Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 112 in Cantonments Act, 1924 112. Contracts by whom to be executed.- Subject to the provisions of this Chapter, every [Board] [Substituted by Act 24 of 1936, S.69, for "Cantonment Authority" ] shall be competent to enter into and perform any contract necessary for the purposes of this Act.
