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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(f) in Performing Animals (Registration) Rules, 2001

(f)the horses shall be housed in stables admeasuring 12ft X 12ft with adequate facility for the horses to see each other with adequate provision for proper ventilation and protection against heat, and an environmentally friendly atmoshphere as far as possible.]