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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in Bangiya Gramin Vikash Bank (Employees') Pension Regulations, 2018

(g)"competent authority" shall have the same meaning as assigned to it in the Bangiya Gramin Vikash Bank (Officers and Employees) Service Regulations, 2010;