Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 1 in Prevention of Destruction and Damage to Property Ordinance, 2015

1. Short title, extent and commencement.

- (i) This Ordinance may be called the "Prevention of Destruction and Damage to Property Ordinance, 2015"
(ii)It extends to the whole of Jharkhand State.
(iii)It shall be deemed to have come into force on the date of notification