Section 2(j) in Gujarat Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage or Loss of Property) Act, 2012
(j)"property" means any property, movable or immovable including tangible or intangible (subject to the provisions of Information Technology Act, 2000, (21 of 2000), or hospital and medical records or medical equipment or medical machinery or any such property as owned by or in possession, of or under the control of any medicare personnel or medicare service institution;
