Delhi High Court - Orders
Alkem Laboratories Ltd vs Union Of India & Anr on 23 May, 2023
Author: Manmohan
Bench: Manmohan
$~2, 3, 5 to 22, 24, 25, 27 to 35, 37 to 44, 46, 47, 59 to 64, 66 to 68, 70 to
76, 78 to 80, 82 to 90, 92, 95, 102 to 105, 109 to 131, 133 to 135, 148, 156,
171 to 175, 177, 179, 184 to 195 & 197 to 219
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9836/2018, CM APPLS. 38302/2018 & 42292/2018
ALKEM LABORATORIES LTD. ......Petitioner
Through:
versus
UNION OF INDIA & ANR. ..... Respondents
Through:
+ W.P.(C) 9837/2018, CM APPLs. 38304/2018 & 42191/2018
+ W.P.(C) 9857/2018, CM APPLs. 38412/2018 & 42287/2018
+ W.P.(C) 9859/2018, CM APPL. 38417/2018 & 42289/2018
+ W.P.(C) 10037/2018 & CM APPL. 39163/2018
+ W.P.(C) 10038/2018, CM APPL. 39165/2018
+ W.P.(C) 10040/2018, CM APPL. 39169/2018
+ W.P.(C) 10045/2018, CM APPL. 39179/2018
+ W.P.(C) 10048/2018, CM APPL. 39188/2018
+ W.P.(C) 10049/2018, CM APPL. 39190/2018
+ W.P.(C) 10053/2018, CM APPL. 39202/2018
+ W.P.(C) 10102/2018, CM APPL. 39379/2018
+ W.P.(C) 10104/2018, CM APPL. 39411/2018
+ W.P.(C) 10105/2018, CM APPL. 39442/2018
+ W.P.(C) 10125/2018, CM APPL. 39513/2018
+ W.P.(C) 10130/2018, CM APPL. 39523/2018
+ W.P.(C) 10131/2018, CM APPL. 39532/2018
+ W.P.(C) 10224/2018, CM APPL. 39871/2018
+ W.P.(C) 10738/2018, CM APPL. 41845/2018
+ W.P.(C) 10228/2018, CM APPL. 39887/2018
+ W.P.(C) 10310/2018, CM APPL. 40189/2018
+ W.P.(C) 10318/2018, CM APPL. 40217/2018
+ W.P.(C) 10356/2018, CM APPL. 40359/2018
+ W.P.(C) 10366/2018, CM APPL. 40394/2018
+ W.P.(C) 10419/2018, CM APPL. 40609/2018
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:01:36
+ W.P.(C) 10423/2018, CM APPL. 40615/2018
+ W.P.(C) 10434/2018, CM APPL. 40656/2018
+ W.P.(C) 10443/2018, CM APPL. 40737/2018
+ W.P.(C) 10444/2018, CM APPL. 40739/2018
+ W.P.(C) 10480/2018, CM APPL. 40884/2018
+ W.P.(C) 10481/2018, CM APPL. 40886/2018
+ W.P.(C) 10482/2018, CM APPL. 40889/2018
+ W.P.(C) 10484/2018, CM APPL. 40893/2018
+ W.P.(C) 10489/2018, CM APPL. 40901/2018
+ W.P.(C) 10490/2018, CM APPL. 40903/2018
+ W.P.(C) 10491/2018, CM APPL. 40905/2018
+ W.P.(C) 10496/2018, CM APPL. 40929/2018
+ W.P.(C) 10497/2018, CM APPL. 40932/2018
+ W.P.(C) 10681/2018, CM APPL. 41646/2018
+ W.P.(C) 10682/2018, CM APPL. 41648/2018
+ W.P.(C) 10687/2018, CM APPLS. 41658/2018, 41659/2018 &
54849/2018
+ W.P.(C) 10692/2018, CM APPLs. 41666/2018 & 54850/2018
+ W.P.(C) 10697/2018, CM APPL. 41670/2018
+ W.P.(C) 10713/2018, CM APPLs. 41747/2018 & 54852/2018
+ W.P.(C) 10714/2018, CM APPLs. 41751/2018 & 54847/2018
+ W.P.(C) 10719/2018, CM APPL. 41763/2018
+ W.P.(C) 10721/2018, CM APPL. 41772/2018
+ W.P.(C) 10723/2018, CM APPL. 41776/2018
+ W.P.(C) 10730/2018, CM APPLs. 41822/2018 & 54853/2018
+ W.P.(C) 10736/2018, CM APPL. 41838/2018
+ W.P.(C) 10737/2018, CM APPL. 41841/2018
+ W.P.(C) 10741/2018, CM APPLs. 41854/2018 & 54848/2018
+ W.P.(C) 10744/2018, CM APPL. 41860/2018
+ W.P.(C) 10745/2018, CM APPLs. 41862/2018 & 54846/2018
+ W.P.(C) 10761/2018, CM APPL. 41985/2018
+ W.P.(C) 10784/2018, CM APPL. 42035/2018
+ W.P.(C) 10786/2018, CM APPL. 42040/2018
+ W.P.(C) 10790/2018, CM APPL. 42047/2018
+ W.P.(C) 10801/2018, CM APPLs. 42089/2018 & 39219/2019
+ W.P.(C) 10805/2018, CM APPL. 42166/2018
+ W.P.(C) 10806/2018, CM APPL. 42168/2018
+ W.P.(C) 10817/2018, CM APPL. 42229/2018
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:01:36
+ W.P.(C) 10831/2018, CM APPL. 42261/2018
+ W.P.(C) 10833/2018, CM APPL. 42263/2018
+ W.P.(C) 10835/2018, CM APPL. 42271/2018
+ W.P.(C) 10836/2018, CM APPL. 42275/2018
+ W.P.(C) 10909/2018, CM APPL. 42539/2018
+ W.P.(C) 10915/2018
+ W.P.(C) 10934/2018, CM APPL. 42601/2018
+ W.P.(C) 10942/2018, CM APPL. 42626/2018
+ W.P.(C) 11007/2018, CM APPL. 42846/2018
+ W.P.(C) 11008/2018, CM APPL. 42850/2018
+ W.P.(C) 11013/2018, CM APPLs. 42865/2018 & 42866/2018
+ W.P.(C) 11021/2018, CM APPL. 42881/2018
+ W.P.(C) 11026/2018, CM APPL. 42925/201
+ W.P.(C) 11044/2018, CM APPL. 42993/2018
+ W.P.(C) 11056/2018, CM APPLs. 43018/2018 & 43019/2018
+ W.P.(C) 11058/2018, CM APPLs. 43022/2018 & 43023/2018
+ W.P.(C) 11059/2018, CM APPL. 43025/2018
+ W.P.(C) 11060/2018, CM APPL. 43028/2018
+ W.P.(C) 11061/2018, CM APPL. 43031/2018
+ W.P.(C) 11071/2018, CM APPL. 43051/2018
+ W.P.(C) 11074/2018, CM APPL. 43059/2018
+ W.P.(C) 11081/2018, CM APPL. 43077/2018
+ W.P.(C) 11083/2018, CM APPL. 43081/2018
+ W.P.(C) 11096/2018, CM APPL. 43106/2018
+ W.P.(C) 11098/2018, CM APPL. 43111/2018
+ W.P.(C) 11099/2018, CM APPL. 43114/2018
+ W.P.(C) 11175/2018, CM APPL. 43410/2018
+ W.P.(C) 11324/2018, CM APPLs. 43916/2018 & 39402/2019
+ W.P.(C) 11373/2018, CM APPL. 44040/2018
+ W.P.(C) 11374/2018, CM APPL. 44042/2018
+ W.P.(C) 11380/2018, CM APPL. 44078/2018
+ W.P.(C) 11381/2018, CM APPL. 44054/2018
+ W.P.(C) 11390/2018, CM APPL. 44071/2018
+ W.P.(C) 11400/2018, CM APPL. 44092/2018
+ W.P.(C) 11403/2018, CM APPL. 44100/2018
+ W.P.(C) 11522/2018, CM APPL. 44542/2018
+ W.P.(C) 11523/2018, CM APPL. 44544/2018
+ W.P.(C) 11526/2018, CM APPL. 44553/2018
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:01:37
+ W.P.(C) 11527/2018, CM APPL. 44564/2018
+ W.P.(C) 11536/2018, CM APPLs. 44645/2018, 44741/2018,
44846/2018 & 44847/2018
+ W.P.(C) 11561/2018, CM APPL. 44733/2018
+ W.P.(C) 11574/2018, CM APPL. 44784/2018
+ W.P.(C) 11576/2018, CM APPL. 44786/2018
+ W.P.(C) 11580/2018, CM APPL. 44796/2018
+ W.P.(C) 11666/2018, CM APPL. 45044/2018
+ W.P.(C) 11691/2018, CM APPL. 45162/2018
+ W.P.(C) 11701/2018, CM APPL. 45283/2018
+ W.P.(C) 11787/2018, CM APPL. 45627/2018
+ W.P.(C) 11951/2018, CM APPL. 46326/2018
+ W.P.(C) 11958/2018, CM APPL. 46363/2018
+ W.P.(C) 11970/2018, CM APPL. 46385/2018
+ W.P.(C) 11993/2018, CM APPL. 46450/2018
+ W.P.(C) 11999/2018, CM APPL. 46501/2018
+ W.P.(C) 12006/2018, CM APPL. 46524/2018
+ W.P.(C) 12174/2018, CM APPL. 47223/2018
+ W.P.(C) 12480/2018, CM APPL. 48424/2018
+ W.P.(C) 12537/2018, CM APPL. 48655/2018
+ W.P.(C) 12565/2018, CM APPL. 48891/2018
+ W.P.(C) 12573/2018, CM APPL. 48914/2018
+ W.P.(C) 12574/2018, CM APPL. 48917/2018
+ W.P.(C) 12912/2018
+ W.P.(C) 13072/2018, CM APPL. 50794/2018
+ W.P.(C) 13084/2018, CM APPL. 50836/2018
+ W.P.(C) 13085/2018, CM APPL. 50838/2018
+ W.P.(C) 13331/2018, CM APPL. 51883/2018
+ W.P.(C) 13469/2018, CM APPL. 52421/2018
+ W.P.(C) 88/2019, CM APPL. 483/2019
+ W.P.(C) 714/2019, CM APPL. 3140/2019
+ W.P.(C) 9871/2018, CM APPL. 38469/2018
+ W.P.(C) 10039/2018, CM APPL. 39168/2018
+ W.P.(C) 10041/2018, CM APPL. 39171/2018
+ W.P.(C) 10483/2018, CM APPL. 40891/2018
+ W.P.(C) 10700/2018, CM APPL. 41676/2018
+ W.P.(C) 10712/2018, CM APPL. 41737/2018 & 54851/2018
+ W.P.(C) 10760/2018, CM APPL. 41983/2018
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:01:37
+ W.P.(C) 10792/2018, CM APPL. 42053/2018
+ W.P.(C) 10813/2018, CM APPL. 42219/2018
+ W.P.(C) 10918/2018, CM APPL. 42556/2018
+ W.P.(C) 10958/2018, CM APPL. 42688/2018
+ W.P.(C) 11029/2018, CM APPL. 42942/2018
+ W.P.(C) 11076/2018, CM APPL. 43063/2018
+ W.P.(C) 12023/2018, CM APPL. 46560/2018
+ W.P.(C) 12575/2018, CM APPL. 48920/2018
For petitioners: Ms. Archana Sahadeva, Advocate
Mr. Sumit Rajput, Advocate
Mr. Abhinav Chauhan, Proxy Counsel for Mr. Praveen Mahajan, Advocate
Mr. Aman Saroha, Advocate
Mr. Abhijeet, Ms. Richa Kapoor, Mr. Amresh Bind, Mr. Deepak Singh,
Advocates Mr. Anil Soni, CGSC
Mr. Ajay Bhargava, Mr. Aseem Chaturvedi, Mr. Arvind Kumar Ray and Mr.
Karan Gupta, Advocates
Mr. George Vithayathil, Advocate
Mr. Binay Kumar and Mr. Aaditya, Advocates
Mr. Arpan Behl with Mr. Abhishek Kumar Srivastava, Advocates
Mr. Udit Chauhan and Mr. Khalid Ali, Advocates.
For respondents:
Mr. Kirtiman Singh, CGSC with Mr. Waize Ali Noor and Mr. Yash
Viadhyay, Advocates
Mr. Apoorv Kurup, Mr. Akhil Hasija and Ms. Swati Bhardwaj, Advocates
Mr. Ripu Daman Bhardwaj, CGSC with Mr. Kushagra Kumar and Mr.
Abhinav Bhardwaj, Advocates
Mr. Chiranjiv Kumar and Mr. Dharam Deshna, Advocates
Ms. Nidhi Raman, CGSC with Mr. Zubin Singh and Mr. Mayank
Sansanwal, Advocates for UOI
Mr. Rajesh Kumar, SPC for UOI with Ms. Ramneet Kaur, Advocate
Mr. Dev P. Bhardwaj, Govt. Counsel with Ms. Anubha Bhardwaj and Mr.
Sachin Singh, Advocates
Mr. Subhash Tanwar, CGSC with Mr. Sandeep Mishra and Mr. Ashish
Choudhary, Advocates
Ms. Bharathi Raju, SPC with Mr. Rohit Singh, Advocate
Mr. Vikram Jetly, CGSC with Ms. Shreya Jetly, Advocate
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:01:37
Mr. Ajay Digpaul, CGSC with Ms. Swati Kwatra and Mr. Kamal Digpaul,
Advocates
Mr. Anurag Ahluwalia, CGSC
Mr. Rakesh Kumar, CGSC with Mr. Sunil, Advocate
Mr. Gigi. C. George and Mr. Dheeraj Singh, Advocates
Mr. Bhagwan Swarup Shukla, CGSC with Mr. Sarvan Kumar, GP
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 23.05.2023
1. After some arguments, Mr. Sagar Chandra, learned counsel for the petitioners prays for an adjournment to place on record additional documents.
2. Let needful be filed alongwith the supplementary affidavit within two weeks.
3. List on 17th July, 2023.
4. Matters to be treated as part-heard.
MANMOHAN, J SAURABH BANERJEE, J MAY 23, 2023/rr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 23:01:37