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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Goa - Subsection

Section 55(10) in Goa Prisons Rules, 2006

(10)Gatekeeper to maintain Register. - The gatekeeper shall keep in his own hand-writing Gate Register as in Form No. XXVI, a continuous diary of all that happens at his post and shall enter therein the names of every person entering or leaving the prison, the total number and the register number of every group of prisoners passing in and out, with the name of the officer in charge and as complete and accurate a list as practicable of the articles taken in and out, and in each case the hour of entry or exit. This register shall be placed before the Assistant Superintendent and Superintendent every week for their checking and initials.