Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16A] [Entire Act] State of Tamilnadu - Subsection Section 16A(1) in Tamil University Act, 1982 (1)There shall be constituted a Planning Board of the University; which shall advise generally on the Planning and development of the University and keep under review the standard of education and research in the University.