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State of Punjab - Section

Section 26 in The Punjab Bovine Breeding Act, 2016

26. Experts, officers and officials of the Authority to be public servants.

- All experts, officers and officials of the Authority, when acting or purporting to act in pursuance of any of the provisions of this Act and the rules made thereunder shall be deemed to be public servants within the meaning of Section 21 of the Indian Penal Code.