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[Cites 0, Cited by 0] [Section 232] [Entire Act]

State of Odisha - Subsection

Section 232(3) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(3)The working day of a building worker employed in building or other construction work shall be so arranged that inclusive of the intervals of rest, if any, shall not spread over more than twelve hours on any day.