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Delhi High Court - Orders

Court On Its Own Motion vs Re : Virender Kumar Advocate on 24 February, 2023

Author: Siddharth Mridul

Bench: Siddharth Mridul, Talwant Singh

                    $~6
                    *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +       CRL.C.REF. 1/2019
                            COURT ON ITS OWN MOTION                 ..... Petitioner
                                         Through: Advocate for Mr. Harsh Prabhakar,
                                                  (Amicus Curiae) (appearance not
                                                  given).
                                         versus

                            RE : VIRENDER KUMAR ADVOCATE             ..... Respondent
                                          Through: Ms. Ananya Roy, Advocate with
                                                   Respondent in person.
                            CORAM:
                            HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                            HON'BLE MR. JUSTICE TALWANT SINGH
                                              ORDER

% 24.02.2023 In view of the circumstance that Mr. Harsh Prabhakar, learned Amicus Curiae is busy before another court, the further hearing of the present criminal contempt reference is adjourned.

List on 09.05.2023.

SIDDHARTH MRIDUL, J TALWANT SINGH, J FEBRUARY 24, 2023/nk Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:MAMTA RANI Signing Date:01.03.2023CRL.C.REF.

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