Delhi High Court - Orders
Court On Its Own Motion vs Re : Virender Kumar Advocate on 24 February, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.C.REF. 1/2019
COURT ON ITS OWN MOTION ..... Petitioner
Through: Advocate for Mr. Harsh Prabhakar,
(Amicus Curiae) (appearance not
given).
versus
RE : VIRENDER KUMAR ADVOCATE ..... Respondent
Through: Ms. Ananya Roy, Advocate with
Respondent in person.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 24.02.2023 In view of the circumstance that Mr. Harsh Prabhakar, learned Amicus Curiae is busy before another court, the further hearing of the present criminal contempt reference is adjourned.
List on 09.05.2023.
SIDDHARTH MRIDUL, J TALWANT SINGH, J FEBRUARY 24, 2023/nk Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:MAMTA RANI Signing Date:01.03.2023CRL.C.REF.
15:41 1/2019 Page 1 of 1