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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Uttarakhand - Subsection

Section 69(xiv) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(xiv)to do such other things as may be of general interest to Market Committees or considered necessary for the efficient functioning of the Board, as may be specified from time to time by the State Government;