Patna High Court - Orders
Sushil Kumar Verma vs The State Of Bihar And Ors on 9 November, 2022
Author: Sandeep Kumar
Bench: Sandeep Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.12703 of 2016
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Sushil Kumar Verma
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Dr. Satyendra Kumar Srivastava
For the Respondent/s : Mr.A.K. Kesari- Aag11
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CORAM: HONOURABLE MR. JUSTICE SANDEEP KUMAR
ORAL ORDER
2 09-11-2022Let this case be referred to Lok Adalat.
(Sandeep Kumar, J) guddu/-
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