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Patna High Court - Orders

Sushil Kumar Verma vs The State Of Bihar And Ors on 9 November, 2022

Author: Sandeep Kumar

Bench: Sandeep Kumar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.12703 of 2016
                  ======================================================
                  Sushil Kumar Verma

                                                                            ... ... Petitioner/s
                                                   Versus
                  The State Of Bihar and Ors

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :     Mr.Dr. Satyendra Kumar Srivastava
                  For the Respondent/s   :     Mr.A.K. Kesari- Aag11
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE SANDEEP KUMAR
                                        ORAL ORDER

2    09-11-2022

Let this case be referred to Lok Adalat.

(Sandeep Kumar, J) guddu/-

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