Section 356(5)(a) in Constitution of India, 1950

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Union of India - Subsection

Section 356(5)(a) in Constitution of India, 1950

(a)a Proclamation of Emergency is in operation, in the whole of India or, as the case may be, in the whole or any part of the State, at the time of the passing of such resolution, and

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Union of India - Subsection

Section 356(5)(a) in Constitution of India, 1950