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Gauhati High Court

Page No.# 1/2 vs Union Of India And 9 Ors on 9 March, 2022

Bench: Chief Justice, Soumitra Saikia

                                                                 Page No.# 1/21

GAHC010075832020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : PIL/29/2020

         MRINMOY KHATANIAR AND ANR.
         S/O- LATE BIJOY CH KHATANIAR, R/O- NARIKALBARI PATH, MT ROAD,
         GUWAHATI- 781024

         2: AMAR JYOTI DEKA
          S/O- LATE BHABENDRA NATH DEKA
          R/O- H NO. 20
          NAMONI PATH
          KARBI PATH
          MOTHER TERESA PATH
          P.O- BAMUNIMAIDAM
          P.S- GEETANAGAR
          GHY- 21
         ASSA

         VERSUS

         UNION OF INDIA AND 9 ORS
         REP. BY THE SECRETARY TO THE GOVT OF INDIA, MIN OF
         ENVIRONMENT, FOREST AND CLIMATE CHANGE, INDIRA PARYAVARAN
         BHAWAN, JORBAGH ROAD, NEW DELHI- 110003

         2:MINISTRY OF ENVIRONMENT AND FOREST AND CLIMATE CHANGE
          NER OFFICE
          LAW U SIB
          LUMBATNGEN
          NEAR MTC WORKSHOP
          SHILLONG- 7930211

         3:THE STATE OF ASSAM
          REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
          ENVIRONMENT AND FOREST DEPTT
          DISPUR
          GUWAHATI- 06
                                                          Page No.# 2/21


4:THE CHIEF SECRETARY
TO THE GOVT OF ASSAM
 DISPUR SECRETARIAT COMPLEX
 GUWAHATI- 06

5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
 H BLOCK
 2ND FLOOR
 JANATA BHAWAN
 DISPUR
 GUWAHATI- 781006
ASSAM

6:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
 H BLOCK
 2ND FLOOR
 JANATA BHAWAN
 DISPUR
 GUWAHATI- 781006
ASSAM

7:NATIONAL BOARD FOR WILDLIFE
 REP. BY THE STANDING COMMITTEE OF NATIONAL BOARD FOR
WILDLIFE
 MIN OF ENVIRONMENT
 FOREST AND CLIMATE CHANGE (WILDLIFE DIVISION)
 6TH FLOOR
VAYU WING
 INDIRA PARYAVARAN BHAWAN
 JORBAGH ROAD
 NEW DELHI- 110003

8:STATE BOARD FOR WILDLIFE
 REP. BY ITS CHAIRMAN
 DISPUR SECRETARIAT COMPLEX
 GUWAHATI- 06

9:COAL INDIA LIMITED
 COAL BHAWAN
 PREMISE NO. 04 MAR
 PLAT NO AF-III
ACTION AREA -1A
 NEW TOWN
 RAJARHAT
 KOLKATA- 700156
                                               Page No.# 3/21

            10:CHIEF GENERAL MANAGER
             NE COAL FIELDS
             COAL INDIA LIMITED
             SUB DIV MARGHERITA
             DIST- TINSUKIA
            ASSAM
             PIN- 78618

Advocate for the Petitioner   : MR. D K DAS

Advocate for the Respondent : ASSTT.S.G.I.




             Linked Case : PIL/45/2020

            BIBEK DAS AND ANR
            S/O- LATE REBAKANTA DAS
            R/O- VILL- KUHIARBARI
            P.O- ARAGANG
            P.S- GINGIA
            DIST- BISWANATH
            ASSAM
            PIN- 784167

            2: PANKAJ KUMAR DAS
            S/O- LATE LAMBODAR DAS
             R/O- H NO. 49
             BYE LANE 3
             SREENAGAR
             R G BARUAH ROAD
             P.S- DISPUR
             DIST- KAMRUP (M)
            ASSAM
             PIN- 781005
            VERSUS

            THE UNION OF INDIA AND 7 ORS
            REP. BY THE SECRETARY
            MIN OF ENVIRONMENT
            FOREST AND CLIMATE CHANGE
            GOVT OF INDIA
            NEW DELHI- 110001

            2:NATIONAL BOARD FOR WILDLIFE
                                                      Page No.# 4/21

REP. BY THE DIRECTOR OF WILDLIFE PRESERVATION
PARYAVARAN BHAWAN
LODI ROAD
NEW DELHI- 110001
3:MIN OF MINES
GOVT OF INDIA
REP. BY ITS SECRETARY (MINES)
NEW DELHI- 110001
4:THE STATE OF ASSAM
REP. BY PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
DEPTT OF ENVIRONMENT AND FORESTS
GOVT OF ASSAM
ARANYA BHAWAN
PANJABARI
GUWAHATI
ASSAM
PIN- 781037
5:DEPTT OF MINES AND MINERALS
GOVT OF ASSAM
REP. BY ITS ADDL CHIEF SECRETARY TO THE GOVT OF ASSAM
ASSAM SECRETARIAT
GUWAHATI- 781006
ASSAM
6:THE DIVISIONAL FOREST OFFICER
DIGBOI FOREST DIVISION
P.O- DIGBOI
DIST- TINSUKIA
ASSAM
PIN- 786171
7:THE GENERAL MANAGER
COAL INDIA LIMITED
COAL BHAWAN
PREMISE NO. 04
MAR
PLOT NO AF III
ACTION AREA - 1A
NEW TOWN
RAJARHAT
KOLKATA- 700156
WEST BENGAL
8:THE GENERAL MANAGER
M/S NORTH EASTERN COALFIELDS COAL INDIA LIMITED
BLACK DIAMOND TOWERS
GS ROAD
GUWAHATI
ASSAM
PIN- 781006
                                                                 Page No.# 5/21

------------
Advocate for : MS. D GHOSH
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS



Linked Case : I.A.(Civil)/665/2021

MRINMOY KHATANIAR AND ANR.
S/O. LATE BIJOY CH KHATANIAR
R/O. NARIKALBARI PATH
M.T. ROAD
GHY- 24

2: AMAR JYOTI DEKA
S/O- LATE BHABENDRA NATH DEKA
 R/O- H NO. 20
 NAMONI PATH
 KARBI PATH
 MOTHER TERESA PATH
 P.O- BAMUNIMAIDAM
 P.S- GEETANAGAR
 GHY- 21
ASSAM
VERSUS

UNION OF INDIA AND 9 ORS.
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

2:MINISTRY OF ENVIRONMENT
 FOREST AND CLIMATE CHANGE
NER OFFICE
 LAW U SIB
 LUMBATNGEN
 NEAR MTC WORKSHOP
 SHILLONG- 7930211
 3:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
 ENVIRONMENT AND FOREST DEPTT
 DISPUR
 GUWAHATI- 06
 4:THE CHIEF SECRETARY
TO THE GOVT OF ASSAM
                                                          Page No.# 6/21

DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06
5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM
6:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM
7:NATIONAL BOARD FOR WILDLIFE
REP. BY THE STANDING COMMITTEE OF NATIONAL BOARD FOR WILDLIFE
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (WILDLIFE DIVISION)
6TH FLOOR
VAYU WING
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003
8:STATE BOARD FOR WILDLIFE
REP. BY ITS CHAIRMAN
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06
9:COAL INDIA LIMITED
COAL BHAWAN
PREMISE NO. 04 MAR
PLAT NO AF-III
ACTION AREA -1A
NEW TOWN
RAJARHAT
KOLKATA- 700156
10:CHIEF GENERAL MANAGER
NE COAL FIELDS
COAL INDIA LIMITED
SUB DIV MARGHERITA
DIST- TINSUKIA
ASSAM
PIN- 786181
------------
Advocate for : MR. D K DAS
Advocate for : ASSTT.S.G.I. appearing for UNION OF INDIA AND 9 ORS.
                                                Page No.# 7/21




Linked Case : PIL/36/2020

BASANTA DEKA
S/O. LT. LOKNATH DEKA
R/O. KARUNAMOYEE HOUSING APARTMENT
M.C. ROAD
UZAN BAZAR
GUWAHATI-781003.


VERSUS

THE UNION OF INDIA AND 5 ORS.
REP. BY SECRETARY
MINISTRY OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
(MoEF AND CC)
GOVT. OF INDIA
NEW DELHI.

2:THE NATIONAL BOARD OF WILD LIFE (NBWL)

REP. BY THE CHAIRPERSON
MINISTRY OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
(MoEF AND CC)
GOVT. OF INDIA
NEW DELHI.
3:THE STATE OF ASSAM

REP. BY ITS CHIEF SECRETARY
ASSAM SACHIVALAYA
DISPUR
GUWAHATI-06.
4:THE ASSAM STATE BOARD FOR WILD LIFE (SBWL)

REP. BY THE CHAIRPERSON
DEPTT. OF ENVIRONMENT
GOVT. OF ASSAM
ASSAM SACHIVALAYA
DISPUR
GUWAHATI-06.
5:THE GENERAL MANAGER

M/S COAL INDIA LTD.
                                                                 Page No.# 8/21

COAL BHAWAN
PREMISE NO.004
MAR
PLOT NO.AF-III
ACTION AREA 1A
NEWTON RAJARHAT
KOLKATA-7000156.
6:THE GENERAL MANAGER

M/S NORTH EASTERN COAL FIELDS LTD.
COAL INDIA LTD.
BLACK DIAMOND TOWERS
G.S. ROAD
GUWAHATI.
------------
Advocate for : MR. T GOGOI
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS.



Linked Case : I.A.(Civil)/161/2022

MRINMOY KHATANIAR AND ANR.
S/O- LATE BIJOY CH KHATANIAR
R/O- NARIKALBARI PATH
MT ROAD
GUWAHATI- 781024

2: AMAR JYOTI DEKA
S/O- LATE BHABENDRA NATH DEKA
 R/O- H NO. 20
 NAMONI PATH
 KARBI PATH
 MOTHER TERESA PATH
 P.O- BAMUNIMAIDAM
 P.S- GEETANAGAR
 GHY- 21
ASSAM
VERSUS

UNION OF INDIA AND 9 ORS
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003
                                                     Page No.# 9/21

2:MINISTRY OF ENVIRONMENT AND FOREST AND CLIMATE CHANGE
NER OFFICE
 LAW U SIB
 LUMBATNGEN
 NEAR MTC WORKSHOP
 SHILLONG- 7930211
 3:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
 ENVIRONMENT AND FOREST DEPTT
 DISPUR
 GUWAHATI- 06
 4:THE CHIEF SECRETARY
TO THE GOVT OF ASSAM
 DISPUR SECRETARIAT COMPLEX
 GUWAHATI- 06
 5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
H BLOCK
 2ND FLOOR
 JANATA BHAWAN
 DISPUR
 GUWAHATI- 781006
ASSAM
 6:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
H BLOCK
 2ND FLOOR
 JANATA BHAWAN
 DISPUR
 GUWAHATI- 781006
ASSAM
 7:NATIONAL BOARD FOR WILDLIFE
REP. BY THE STANDING COMMITTEE OF NATIONAL BOARD FOR WILDLIFE
 MIN OF ENVIRONMENT
 FOREST AND CLIMATE CHANGE (WILDLIFE DIVISION)
 6TH FLOOR
VAYU WING
 INDIRA PARYAVARAN BHAWAN
 JORBAGH ROAD
 NEW DELHI- 110003
 8:STATE BOARD FOR WILDLIFE
REP. BY ITS CHAIRMAN
 DISPUR SECRETARIAT COMPLEX
 GUWAHATI- 06
 9:COAL INDIA LIMITED
COAL BHAWAN
 PREMISE NO. 04 MAR
 PLAT NO AF-III
ACTION AREA -1A
                                                                Page No.# 10/21

NEW TOWN
RAJARHAT
KOLKATA- 700156
10:CHIEF GENERAL MANAGER
NE COAL FIELDS
COAL INDIA LIMITED
SUB DIV MARGHERITA
DIST- TINSUKIA
ASSAM
PIN- 786181
------------
Advocate for : MR H BETALA
Advocate for : ASSTT.S.G.I. appearing for UNION OF INDIA AND 9 ORS



Linked Case : PIL/30/2020

VIKRAM RAJKHOWA AND ANR.
S/O SRI JYOTI PRASAD RAJKHOWA
R/O NARIKAL BARI
P.S GEETANAGAR
GUWAHATI-781024
DIST. KAMRUP(M)
ASSAM

2: SANTANU BARTHAKUR
S/O SRI AWANI BARTHAKUR R/O GANESH MANDIR PATH
 NEW GUWAHATI
 P.S. NOONMATI
 DIST. KAMRUP(M)
ASSAM
VERSUS

THE UNION OF INDIA AND 16 ORS.
REP. BY THE SECRETARY MINISTRY OF ENVIRONMENT FOREST AND
CLIMATE CHANGE (MOEF AND CC)
GOVT. OF INDIA
NEW DELHI

2:THE SECRETARY
MINISTRY OF ENVIRONMENT FOREST AND CLIMATE CHANGE GOVT. OF
INDIA
 NEW DELHI
 3:THE CHAIRPERSON
STANDING COMMITTEE OF NATIONAL BOARD FOR WILD LIFE (NBWL)
 MINISTRY OF ENVIRONMENT FOREST AND CLIMATE CHANGE GOVT. OF
INDIA
                                                   Page No.# 11/21

 NEW DELHI
 4:THE CHAIRPERSON
NATIONAL BIODIVERSITY AUTHORITY (NBA)
 MINISTRY OF ENVIRONMENT FOREST AND CLIMATE CHANGE GOVT. OF
INDIA
 NEW DELHI
 5:THE CHAIRPERSON
FOREST ADVISORY COMMITTEE (FAC)
 MINISTRY OF ENVIRONMENT FOREST AND CLIMATE CHANGE GOVT. OF
INDIA
 NEW DELHI
 6:THE COMMISSIONER AND SECREATRY
ENVIRONMENT AND FOREST DEPTT. GOVT. OF ASSAM
 SACHIVALAYA
 DISPUR
 GUWAHATI-781006
 ASSAM
 7:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST
ARANYA BHAWAN
 PANJABARI
 GUWAHATI
 8:THE DIVISIONAL FOREST OFFICER
DIGBOI FOREST DIVISION
 P.O. DIGBOI
 DIST. TINSUKIA
 9:THE CHAIRPERSON
STATE BOARD FOR WILD LIFE (SBWL)
 ASSAM
 DEPTT. OF ENVIRONMENT AND FOREST
 GOVT. OF ASSAM
 ASSAM SACHIVALAYA
 DISPUR
 GUWAHATI-781006
 10:THE CHAIRPERSON
ASSAM STATE BIODIVERSITY BOARD (ASBB)
 DEPTT. OF ENVIRONMENT AND FOREST
 GOVT. OF ASSAM
 ASSAM SACHIVALAYA
 DISPUR
 GUWAHATI-781006
 11:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
 MINES AND MINERALS DEPTT. ASSAM SACHIVALAYA
 DISPUR
 GUWAHATI-781006
 12:THE DEPUTY COMMISSIONER
 TINSUKIA
O/O DEPUTY COMMISSIONER
                                                       Page No.# 12/21

BORGURI
DIST. TINSUKIA
13:THE DIRECTOR GENERAL OF POLICE
ASSAM
ASSAM POLICE HEAD QUARTERS
ULUBARI
GUWAHATI-781007
14:THE SUPERINTENDENT OF POLICE
TINSUKIA
O/O THE SUPERINTENDENT OF POLICE
BORGURI
DIST. TINSUKIA
15:THE STATE OF ARUNACHAL PRADESH
REP. BY ITS CHIEF SECREATRY
ITANAGAR
ARUNACHAL PRADESH
16:THE GENERAL MANAGER
M/S COAL INDIA LTD. COAL BHAWAN PREMISE NO. 004 MAR
PLOT NO. AF-III
ACTION AREA-1A
NEWTOWN
RAJARHAT
KOLKATA-700156
17:THE GENERAL MANAGER
M/S NORTH EASTERN COALFIELDS
COAL INDIA LTD. BLACK DIAMOND TOWER
GS ROAD
GUWAHATI
KAMRUP (M)
ASSAM
------------
Advocate for : PETITIONER IN PERSON
Advocate for : GA
ASSAM appearing for THE UNION OF INDIA AND 16 ORS.



Linked Case : I.A.(Civil)/465/2022

MRINMOY KHATANIAR AND ANR.
S/O- LATE BIJOY CH KHATANIAR
R/O- NARIKALBARI PATH
MT ROAD
GUWAHATI- 781024

2: AMAR JYOTI DEKA
S/O- LATE BHABENDRA NATH DEKA
 R/O- H NO. 20
                                                    Page No.# 13/21

NAMONI PATH
KARBI PATH
MOTHER TERESA PATH
P.O- BAMUNIMAIDAM
P.S- GEETANAGAR
GHY- 21
ASSAM
VERSUS

UNION OF INDIA AND 9 ORS.
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

2:MINISTRY OF ENVIRONMENT AND FOREST AND CLIMATE CHANGE
NER OFFICE
 LAW U SIB
 LUMBATNGEN
 NEAR MTC WORKSHOP
 SHILLONG- 7930211
 3:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
 ENVIRONMENT AND FOREST DEPTT
 DISPUR
 GUWAHATI- 06
 4:THE CHIEF SECRETARY
TO THE GOVT OF ASSAM
 DISPUR SECRETARIAT COMPLEX
 GUWAHATI- 06
 5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
H BLOCK
 2ND FLOOR
 JANATA BHAWAN
 DISPUR
 GUWAHATI- 781006
ASSAM
 6:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
H BLOCK
 2ND FLOOR
 JANATA BHAWAN
 DISPUR
 GUWAHATI- 781006
ASSAM
 7:NATIONAL BOARD FOR WILDLIFE
                                                    Page No.# 14/21

REP. BY THE STANDING COMMITTEE OF NATIONAL BOARD FOR WILDLIFE
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (WILDLIFE DIVISION)
6TH FLOOR
VAYU WING
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003
8:STATE BOARD FOR WILDLIFE
REP. BY ITS CHAIRMAN
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06
9:COAL INDIA LIMITED
COAL BHAWAN
PREMISE NO. 04 MAR
PLAT NO AF-III
ACTION AREA -1A
NEW TOWN
RAJARHAT
KOLKATA- 700156
10:CHIEF GENERAL MANAGER
NE COAL FIELDS
COAL INDIA LIMITED
SUB DIV MARGHERITA
DIST- TINSUKIA
ASSAM
PIN- 786181
------------
Advocate for : MR. D K DAS
Advocate for : GA
ASSAM appearing for UNION OF INDIA AND 9 ORS.



Linked Case : PIL(Suo Moto)/3/2020

XXXX
GUWAHATI
ASSAM


VERSUS

IN RE - THE UNION OF INDIA AND 7 ORS
REPRESENTED BY SECRETARY
 MINISTRY OF MINES
 SHASTRI BHAWAN
 DR. RAJENDRA PRASAD ROAD
                                                               Page No.# 15/21

ROOM NO. 320
A-WING
NEW DELHI - 110001

2:THE STATE OF ASSAM
REPRESENTED BY THE CHIEF SECRETARY
 GOVERNMENT OF ASSAM
 DISPUR
 GUWAHATI - 781006
 3:THE SECRETARY TO THE GOVERNMENT OF ASSAM
HOME AND POLITICAL DEPARTMENT
 DISPUR
 GUWAHATI - 781006
 4:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
FOREST AND ENVIRONMENT DEPARTMENT
 DISPUR
 GUWAHATI - 781006
 5:THE PRINCIPAL CHIEF CONSERVATOR AND HEAD OF FOREST FORCE
ARANYA BHAWAN
 PANJABARI
 GUWAHATI - 781037
 6:THE DIRECTOR
THE DIRECTORATE OF GEOLOGICAL AND MINING DEPARTMENT
 KAHILIPARA
 GUWAHATI - 781019
 7:COAL INDIA LIMITED
REPRESENTED BY THE CHAIRMAN-CUM-MANAGING DIRECTOR
 COAL BHAWAN
 PREMISE NO.04 MAR
 PLOT NO. AF-III
ACTION AREA-1A
 NEWTOWN
 RAJARHAT
 KOLKATA - 700156
 8:THE DEPUTY COMMISSIONER
DISTRICT - TINSUKIA
ASSAM
 PIN - 786125
 ------------
Advocate for : MR. T J MAHANTA
 SR. ADV
Advocate for : MR. M Z AHMED (R7) appearing for IN RE - THE UNION OF INDIA
AND 7 ORS



Linked Case : I.A.(Civil)/1808/2020
                                                    Page No.# 16/21


MRINMOY KHATANIAR AND ANR.
S/O. LATE BIJOY CH KHATANIAR
R/O. NARIKALBARI PATH
M.T. ROAD
GUWAHATI- 781024

2: AMAR JYOTI DEKA
S/O- LATE BHABENDRA NATH DEKA
 R/O- H NO. 20
 NAMONI PATH
 KARBI PATH
 MOTHER TERESA PATH
 P.O- BAMUNIMAIDAM
 P.S- GEETANAGAR
 GHY- 21
ASSAM
VERSUS

UNION OF INDIA AND 9 ORS.
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

2:MINISTRY OF ENVIRONMENT AND FOREST AND CLIMATE CHANGE
NER OFFICE
 LAW U SIB
 LUMBATNGEN
 NEAR MTC WORKSHOP
 SHILLONG- 7930211
 3:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
 ENVIRONMENT AND FOREST DEPTT
 DISPUR
 GUWAHATI- 06
 4:THE CHIEF SECRETARY
TO THE GOVT OF ASSAM
 DISPUR SECRETARIAT COMPLEX
 GUWAHATI- 06
 5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
H BLOCK
 2ND FLOOR
 JANATA BHAWAN
 DISPUR
                                                    Page No.# 17/21

GUWAHATI- 781006
ASSAM
6:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM
7:NATIONAL BOARD FOR WILDLIFE
REP. BY THE STANDING COMMITTEE OF NATIONAL BOARD FOR WILDLIFE
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (WILDLIFE DIVISION)
6TH FLOOR
VAYU WING
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003
8:STATE BOARD FOR WILDLIFE
REP. BY ITS CHAIRMAN
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06
9:COAL INDIA LIMITED
COAL BHAWAN
PREMISE NO. 04 MAR
PLAT NO AF-III
ACTION AREA -1A
NEW TOWN
RAJARHAT
KOLKATA- 700156
10:CHIEF GENERAL MANAGER
NE COAL FIELDS
COAL INDIA LIMITED
SUB DIV MARGHERITA
DIST- TINSUKIA
ASSAM
PIN- 786181
------------
Advocate for : MR. D K DAS
Advocate for : appearing for UNION OF INDIA AND 9 ORS.



Linked Case : I.A.(Civil)/143/2022

MRINMOY KHATANIAR AND ANR.
S/O- LATE BIJOY CH KHATANIAR
R/O- NARIKALBARI PATH
                                                    Page No.# 18/21

MT ROAD
GUWAHATI- 781024

2: AMAR JYOTI DEKA
S/O- LATE BHABENDRA NATH DEKA
 R/O- H NO. 20
 NAMONI PATH
 KARBI PATH
 MOTHER TERESA PATH
 P.O- BAMUNIMAIDAM
 P.S- GEETANAGAR
 GHY- 21
ASSAM
VERSUS

UNION OF INDIA AND 9 ORS
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003

2:MINISTRY OF ENVIRONMENT AND FOREST AND CLIMATE CHANGE
NER OFFICE
 LAW U SIB
 LUMBATNGEN
 NEAR MTC WORKSHOP
 SHILLONG- 7930211
 3:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
 ENVIRONMENT AND FOREST DEPTT
 DISPUR
 GUWAHATI- 06
 4:THE CHIEF SECRETARY
TO THE GOVT OF ASSAM
 DISPUR SECRETARIAT COMPLEX
 GUWAHATI- 06
 5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
H BLOCK
 2ND FLOOR
 JANATA BHAWAN
 DISPUR
 GUWAHATI- 781006
ASSAM
 6:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
H BLOCK
                                                        Page No.# 19/21

2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
ASSAM
7:NATIONAL BOARD FOR WILDLIFE
REP. BY THE STANDING COMMITTEE OF NATIONAL BOARD FOR WILDLIFE
MIN OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (WILDLIFE DIVISION)
6TH FLOOR
VAYU WING
INDIRA PARYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003
8:STATE BOARD FOR WILDLIFE
REP. BY ITS CHAIRMAN
DISPUR SECRETARIAT COMPLEX
GUWAHATI- 06
9:COAL INDIA LIMITED
COAL BHAWAN
PREMISE NO. 04 MAR
PLAT NO AF-III
ACTION AREA -1A
NEW TOWN
RAJARHAT
KOLKATA- 700156
10:CHIEF GENERAL MANAGER
NE COAL FIELDS
COAL INDIA LIMITED
SUB DIV MARGHERITA
DIST- TINSUKIA
ASSAM
PIN- 786181
------------
Advocate for : MR. D K DAS
Advocate for : ASSTT.S.G.I. appearing for UNION OF INDIA AND 9 ORS
                                                                     Page No.# 20/21



                                   BEFORE
                        HONOURABLE THE CHIEF JUSTICE
                    HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 09.03.2022 Heard Mr. D. K. Das, learned counsel for the petitioners in PIL 29/2020 and PIL 36/2020; Mr. V. Rajkhowa, learned counsel for the petitioners in PIL 30/2020. Also heard Mr. P. N. Goswami, learned Additional Advocate General, Assam and Mr. R.K.D. Choudhury, learned Assistant Solicitor General of India.

The matter relates to protection of bio-diversity in Assam. During the course of argument, it has transpired that the National Biodiversity Authority, which is a statutory body created under Section 8 of the Biological Diversity Act, 2002 and the State Biodiversity Board, which is constituted under Section 22 of the said Act are necessary parties in these PILs. Accordingly, the National Biodiversity Authority and the State Biodiversity Board are impleaded as party/respondents in these PILs.

Let necessary corrections be made in the Cause Title of the PILs and notices be sent to the aforesaid two newly impleaded respondents within a week.

Pursuant to our order dated 27.01.2022, the State respondents have filed an affidavit, but there is no affidavit from the Central Government as to whether the Central Government has developed any strategies, plans, programmes etc. for conservation, promotion and sustainable use of biological diversity as mandated by Section 36 of the Biological Diversity Act, 2002.

We direct the Central Government to file affidavit positively by the next date of listing, failing which the Secretary/Joint Secretary, Department of Page No.# 21/21 Environment and Forest, Government of India, shall be present in person before the court on the next date.

The State respondents shall also submit an action taken report based on the recommendations of Justice B. P. Katakey (Retired).

List again on 18.04.2022.

                      JUDGE             CHIEF JUSTICE




Comparing Assistant