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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(15) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(15)Casks shall be so arranged in the said warehouse as to allow easy access to chem, in order that a correct account of their contents may be taken at any time and leakages may be readily discovered.