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[Cites 0, Cited by 0] [Section 361(8)] [Section 361] [Entire Act]

State of Tamilnadu - Subsection

Section 361(8)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)shall, in regard to the replacement of machine, the levy of fees, the conditions to be observed, and the like, be subject to such restrictions and control as may be prescribed; and