Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(2) in Bihar Factories Rules, 1950

(2)Protection against lighting. - Protection from lighting shall be provided for :-
(a)buildings in which explosive or highly flammable substances are manufactured, used, handled or stored;
(b)storage tanks containing oils, paints or other flammable liquids;
(c)grain elevators; and
(d)buildings, tall chimneys or stacks where flammable gases, fumes, dust or lint are likely to be present.