Section 12(1)(c) in The M.P. Kashtha Chiran (Viniyaman) Adhiniyam, 1984
(c)where the saw mill [x x x] [The words 'or saw pit', omitted by M.P. Act No. 13 of 2003 (w.e.f. 26-4-2003).] is operated after suspension or revocation of a licence under sub-section (5) of Section 6; or