Section 86 in The Andaman and Nicobar Islands Port Rules, 2004
86. Wooden dinghies.
- Any wooden dinghy or wooden dinghy with dumb barge used for ferrying passengers and materials between vessels and shore in the docks must obtain plying permit from the Harbour Master on payment of prescribed fees, the validity of such plying permit must conform to the passenger licence/certificate issued by the Deputy Conservator of Ports.
