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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(d) in The Orissa Co-operative Societies Rules, 1965

(d)"Bonus" means payment made [* * *] [Deleted by Orissa Gazette Extraordinary No. 500, dated 23.4.1997.] out of the profits of a Society in accordance with Clause (b), (e) or (f) of Sub-Section (2) of Section 56.