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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(2) in The Paschim Banga Unani System Of Medicine Act, 1979

(2)The Council shall have power to suspend, punish, remove or dismiss the Registrar from office:Provided that any such order of the Council shall be subject to appeal to the Stale Government.