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State of Odisha - Section

Section 84 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

84. Fire safety requirements.

- Buildings shall be planned, designed and constructed to ensure adequate fire safety to the property and inhabitants and this shall be carried out in accordance with Part-IV (Fire Protection) of the National Building Code of India, 1983 for buildings above 5 storeys of 15 metres in height. The fire fighting requirements, arrangements and installations required in buildings shall also conform to the provisions of Part IV (Fire Protection) of the National Building Code of India, 1983.