Madhya Pradesh High Court
Kamlesh Prajapati (Prajapat) vs The State Of Madhya Pradesh on 2 August, 2022
Author: Anil Verma
Bench: Anil Verma
HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE M. Cr. C. No.8380/2022 (Kamlesh Prajapati (Prajapat) Vs. State of M. P. and Anr.) -1- Indore, dated 02/08/2022 Parties through their counsel. At the request of learned counsel for the applicant, list the matter after three weeks.
(ANIL VERMA) J U D G E Tej Signature Not Verified Signed by: TEJPRAKASH VYAS Signing time: 8/2/2022 5:04:50 PM