Delhi High Court - Orders
Cpc For Early Hearing) Gmr Ambala ... vs National Highways Authority Of Indiia & ... on 22 July, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~19 and 20 (2020 list)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 480/2020, IAs 12083/2020 (Section 151 CPC
for filing additional documents) and 3233/2021 (Section 151
CPC for early hearing)
GMR AMBALA CHANDIGARH PVT. LTD. ..... Petitioner
Through Mr. Atul Sharma, Mr. Milanka
Chaudhury, Mr. Siddarth Mehra, Ms.
Abhilasha Sharma and Mr. Dipan Sethi,
Advs.
versus
NATIONAL HIGHWAYS AUTHORITY
OF INDIIA & ANR. ..... Respondents
Through Mr. Suman Jyoti Khaitan and
Mr. Nubair Alvi, Advs. for NHAI
+ O.M.P. (COMM) 481/2020, IAs 12082/2020 and 3232/2021
GMR AMBALA CHANDIGARH PVT. LTD. ..... Petitioner
Through Mr. Atul Sharma, Mr. Milanka
Chaudhury, Mr. Siddarth Mehra, Ms.
Abhilasha Sharma and Mr. Dipan Sethi,
Advs.
versus
NATIONAL HIGHWAYS
AUTHORITY OF INDIIA & ANR. ..... Respondents
Through Mr. Suman Jyoti Khaitan and
Mr. Nubair Alvi, Advs. for NHAI
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 22.07.2021 (Video-Conferencing) Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI O.M.P. (COMM) 480/2020 & contd. matter Page 1 of 2 Signing Date:26.07.2021 15:41:29 O.M.P. (COMM) 480/2020, IAs 12083/2020 (Section 151 CPC for filing additional documents) and 3233/2021 (Section 151 CPC for early hearing) O.M.P. (COMM) 481/2020, IAs 12082/2020 and 3232/2021 Renotify on 23rd July, 2021.
C. HARI SHANKAR, J.
JULY 22, 2021 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI O.M.P. (COMM) 480/2020 & contd. matter Page 2 of 2 Signing Date:26.07.2021 15:41:29