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[Cites 0, Cited by 0] [Section 77(3)] [Section 77] [Entire Act]

State of Haryana - Subsection

Section 77(3)(ii) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

(ii)the acceptance of the new form of security is permissible under the rules and under the terms of agreement or bond.