Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(2)(g) in The U.P. Co-operative Societies Act, 1965

(g)perform such other duties and exercise such other powers as may be imposed or conferred on him under the rules or the bye-laws of the society.