Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 283] [Entire Act] State of Odisha - Subsection Section 283(e) in Orissa Municipal Act, 1950 (e)cause or suffer to drain into or open place set apart as aforesaid for drinking, bathing or washing clothes, or clause or suffer anything, to be brought therein to or do anything whereby the water may be fouled or corrupted.
