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State of Goa - Section

Section 115I in The Goa Panchayat Raj Act, 1994

115I. Vacation of seats by members.

- The provisions of sub-section (1) of section 12 shall, mutatis mutandis, apply to the members of the Taluka Panchayat, subject, however, that the expression 'Panchayat', wherever it appears in that section, shall be construed as a reference to "Taluka Panchayat".