Rajasthan High Court - Jodhpur
Sanjay vs State on 16 December, 2020
Bench: Sangeet Lodha, Rameshwar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Criminal Misc Suspension Of Sentence Application (Appeal)
No. 114/2020
Sanjay
----Petitioner
Versus
State
----Respondent
For Petitioner(s) : Mohd. Rasheed (VC) on behalf of
Mr. Deepak Menaria
For Respondent(s) : Mr. R. R. Chhaparwal, PP
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE RAMESHWAR VYAS Order 16/12/2020 Mohd. Rasheed appearing on behalf of Mr. Deepak Menaria, seeks time to argue the application seeking suspension of sentence.
Learned Public Prosecutor seeks two weeks time to file reply to the application seeking suspension of sentence.
Time prayed for is allowed.
List the matter in last week of January, 2021, as prayed. (RAMESHWAR VYAS),J (SANGEET LODHA),J 17-Vij/-
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