Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(1)(k) in Rajasthan Minor Mineral Concession Rules, 2017 (k)the location and number of the pillars shall also be shown in the surface plan and other plans maintained by the lessee or licencee; and