Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 224] [Entire Act] State of Tamilnadu - Subsection Section 224(2) in Chennai City Municipal Corporation Act, 1919 (2)The commissioner shall cause such drain, street or premises to be sufficiently lighted or guarded daring the night while under construction or repair.
