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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(4) in Rules Under The Suits Valuation Act

(4)In suits for the specific performance of an award mentioned in clause (d) of paragraph (x) of Section 7 of the Court-fees Act, 1870 the value of the land shall be computed in accordance with sub-rule (2).