Section 2(1)(k) in The U.P. Electricity Reforms (Transfer of the Officers and Employees from U.P. Power Corporation Limited to Uttar Pradesh Power Transmission Corporation Limited) Scheme, 2010

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(k)"Transferor" means the U.P. Power Corporation Limited, owned and controlled by the State Government;

Legal Document View