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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(vi) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(vi)After the last date for receipt of the applications the D.E.Os. shall prepare the total list of all the applicants and shall forward the applications along with the list to the college under proper acknowledgement.