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State of Andhra Pradesh - Section

Section 19B in Andhra Pradesh Public Libraries Act, 1960

19B. [ Age of Superannuation of employees of Zilla Grandhalaya Samsthas. [Inserted by Andhra Pradesh Act No. 8 of 2016.]

- Every employee of Zilla Grandhalaya Samstha shall retire from service on the afternoon of the last day of the month in which he/she attains the age of sixty years:Provided that every employee of Zilla Grandhalaya Samsthas, who retired from service on attaining the age of fifty eight years during the interregnum period between 2nd June, 2014 and the date of publication of the Andhra Pradesh Public Libraries (Amendment) Act, 2016, shall be re-induced into the service/post as such with effect from the date of publication of the said Act:Provided further that the said interregnum period from 2nd June 2014 to the date of the publication of the Andhra Pradesh Public Libraries (Amendment) Act, 2016, shall be treated in such manner as may be prescribed.]